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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(d) in Punjab Public Distribution System (Licensing and Control) Order, 2003

(d)"Antyodaya Families" means those poorest families from amongst Below Poverty Line (BPL) families identified by Rural Development and Panchayats Department and Local Government Department and entitled to receive foodgrain under Antyodaya Anna Yojna;