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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(8) in Rajiv Gandhi University of Knowledge Technologies Act, 2008

(8)It shall be the duty of the Director to see that the Act, the Statutes and the Regulations are duly observed, and he shall have all powers necessary to ensure such observance.Statute 4Administrative Officer