Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(1)No subject which has not been included in the agenda shall be taken up for discussion at the meeting except with the consent of the Chairman.