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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Assam - Subsection

Section 43(3) in The Assam Agricultural University Act, 1968

(3)The Academic Council may subject to provision under the Statutes make regulations providing for Courses of Studies, system of examinations and degrees, certificates and diplomas of the University after receiving draft of the same from the Board of Studies concerned,