Section 137 in The Orissa Co-operative Societies Act, 1962
137. Power to remove difficulties.
(1)If any doubt or difficulty arises in giving effect to the provision of this Act the State Government may, as occasion may require, by order do anything not inconsistent with the provisions of this act or the rules made thereunder which appears to them necessary for the purposes of removing the doubt or difficulty.(2)An order made under Sub-Section (1) shall be laid as soon as may be before the State Legislature.
