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[Cites 0, Cited by 0] [Section 86(7)] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(7)(a) in Jharkhand Panchayat Raj Act, 2001

(a)Which includes the expenditure of its own administration together with payment of salary, allowances, provident fund and gratuity to its officers and employees as well as the Secretary;