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Union of India - Section

Section 6A in The Indian Forest Service (Appointment By Promotion) Regulations, 1966

6A. [ [Inserted by G.S.R. 704 (E), dated 28th November, 1991]

The State Government, shall also forward a copy of the list referred to in regulation 6 to the Central Government and the Central Government shall send their observations on the recommendations of the Committee to the Commission.] [Inserted by G.S.R. 734 (E), dated 31.12.1997 (w.e.f. 1.1.1998).]