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Union of India - Section

Section 11 in The Medical Council Of India Regulations, 2000

11. Adjournment for want of quorum .-If, at any time appointed for a meeting or during the course of any meeting, a quorum is not present, the meeting shall be adjourned, and if a quorum is not present, on the expiration of thirty minutes from such adjournment, the meeting shall stand adjourned to such future date and time as the President of the Council may appoint.