Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 89 in Presidency-towns Insolvency Act, 1909 89. Control of committee of inspection over official assignee. - The committee shall have such powers of control over the proceedings of the official assignee as may be prescribed.
