Delhi High Court - Orders
Schindler India Pvt Ltd vs M/S. Ncc Ltd on 8 January, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1104/2023
SCHINDLER INDIA PVT LTD. ..... Petitioner
Through: Mr. Alok Tripathi, Advocate.
versus
M/S. NCC LTD ..... Respondent
Through: Mr. Harish Pandey, Advocate via
video-conferencing.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 08.01.2024 Mr. Harish Pandey, learned counsel appearing for the respondent seeks further time to file a reply.
Notice on this petition was issued on 19.10.2023; and opportunities to file reply were given on 19.10.2023 and 12.12.2023.
As a last opportunity, let reply be filed positively within 02 weeks; with copy to the opposing counsel.
Mr. Alok Tripathi, learned counsel appearing for the petitioner submits that he does not wish to file a rejoinder.
Re-notify on 29th January 2024.
ANUP JAIRAM BHAMBHANI, J JANUARY 8, 2024 ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/01/2024 at 23:19:17