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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1)(o) in The Gujarat Ayurved University Act, 1965

(o)the inspection of affiliated colleges and recognised institution and the reports, returns and other information to be furnished by such colleges and recognized institutions [not being recognised institutions of the Board of Post-Graduate Teaching and Research] [These words added by Gujarat No. 30 of 2003, dated 19th September 2003.];