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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(5) in Assam Gramdan Rules, 1962

(5)Every member of a Gram Sabha Adalat shall take an oath of office in the following manner :"I........having been appointed a member of the Gram Sabha Adalat of..........gramdan village, swear in the name of God/solemnly affirm, that I will duly and faithfully and to the best of my ability, knowledge and judgement, perform the duties of my office without fear or favour, affection or ill-will."The oath shall be administered by the District Magistrate or a Magistrate trate authorised by them in this behalf.