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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(3)(ii) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(ii)The Oil Palm Commissioner will be permitted by the Government of Andhra Pradesh to call for applications for allotment of mandals by advertisement in the popular Newspapers;