Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 22 in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018 22. Code of Conduct. - Every point of presence and point of presence sub-entity shall adhere to the code of conduct at all times as specified in Schedule II.
