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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(6) in The Coal Mines Regulations, 2017

(6)In case of opencast workings, the overman shall ensure that-
(a)sides of benches are kept properly dressed;
(b)stability of benches is not endangered;
(c)haul roads are kept maintained;
(d)stability of overburden dumps is not endangered;
(e)there is no over-crowding of men and machinery at the working faces;
(f)adequate lighting is provided at the area under his control; and
(g)adequate precautions as laid down in these regulations are taken before blasting operations is conducted;
(h)all machinery and plant are operated in safe and secured manner.