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State of Rajasthan - Section

Section 13 in The Rajasthan Soil and Water Conservation Act, 1964

13. Functions of Panchayat Samiti.

- The functions of the Panchayat Samiti shall be-
(a)to take steps to educate people in soil and water conservation;
(b)to prepare a soil and water conservation plan for the block;
(c)to perform such other functions pertaining to soil and water conservation in the block or any selected area or catchment therein as may be specified in this Act or the rules made thereunder;
(d)to carry out instructions issued by the Board or the District Committee, as the case may be, from time to time.