Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 97 in U.P. Zamindari Abolition and Land Reforms Rules, 1952 97. [ Section 105(2)(h). [Substituted by Notification No. 2221-R/I-A-1042-1955, dated 10.01.1956.] - The Treasury Officer shall maintain an account of the voucher books in R.G. Form 39.]
