Section 44(2)(x) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

(x)harassing or doing bodily harm to the staff employed by the Director General of Shipping for the conduct of their examination" or

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