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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(6)(b) in The Calcutta Metropolitan Planning Area (Use And Development Of Land) Control Act, 1965

(b)modify the direction in such manner as will enable the owner to make reasonably beneficial use of the property or part thereof in its existing state; or