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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(1)(a) in The Calcutta Improvement Act, 1911

(a)if there is any disagreement as to the measurement of land, or the amount of compensation or costs to be allowed, the opinion of the majority of the members of the Tribunal shall prevail;