Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(7)] [Section 32] [Entire Act] British India - Subsection Section 32(7)(c) in British Nationality Act, 1948 (c)by virtue of the annexation of any territory included at the date of the commencement of this Act in that country;