Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(2)The Chancellor shall be the Head of the University and shall, when present, preside at any Convocation of the University.