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State of Tamilnadu - Section

Section 86 in Tamil Nadu Educational Inspection Code

86. Tour Programmes of Inspector of Schools.

- Senior and Junior Deputy Inspector will submit to the District Educational Officer tour programmes for the succeeding calendar year.(Tabular form is omitted)Besides the above annual tour programme, Deputy Inspectors and other officers mentioned in this article shall also prepare confidential quarterly tour programme of surprise visits to elementary schools, one copy of which they will maintain in their personal custody and another they will submit confidentially to the District Educational Officer. While observing a proper spacing of visits in preparing this programme, they should be careful to see that the spacing is not mechanical and that the surprise visits are not in any way anticipated by the schools.Deputy Inspectors and other officers should arrange their programme's taking into account all anticipated holidays, vacation and periods of such duties as work connected with the Government examinations and inspections of secondary schools so that the working days of schools are fully utilised and if need arises for departure from approved programmes and for requests for anticipation or postponement.