Supreme Court - Daily Orders
The State Of Karnataka vs Khatoonbi on 8 February, 2021
Bench: Mohan M. Shantanagoudar, Vineet Saran
ITEM NO.6 Court 10 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25739/2020
(Arising out of impugned final judgment and order dated 27-03-2019
in WP No. 107600/2017 passed by the High Court Of Karnataka Circuit
Bench At Dharwad)
THE STATE OF KARNATAKA & ORS. Petitioner(s)
VERSUS
KHATOONBI Respondent(s)
(FOR ADMISSION and I.R. and IA No.12467/2021-CONDONATION OF DELAY
IN FILING )
Date : 08-02-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Shubhranshu Padhi, AOR
Mr. Ashish Yadav, Adv.
Mr. Rakshit Jain, Adv.
Mr. Vishal Banshal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay.
(ASHWANI KUMAR) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2021.02.08 16:31:14 IST Reason: