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Supreme Court - Daily Orders

The State Of Karnataka vs Khatoonbi on 8 February, 2021

Bench: Mohan M. Shantanagoudar, Vineet Saran

     ITEM NO.6                     Court 10 (Video Conferencing)                   SECTION IV-A

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25739/2020

     (Arising out of impugned final judgment and order dated 27-03-2019
     in WP No. 107600/2017 passed by the High Court Of Karnataka Circuit
     Bench At Dharwad)

     THE STATE OF KARNATAKA & ORS.                                             Petitioner(s)

                                                         VERSUS

     KHATOONBI                                                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.12467/2021-CONDONATION OF DELAY
     IN FILING )

     Date : 08-02-2021 This petition was called on for hearing today.

     CORAM :                   HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
                               HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                    Mr.    Shubhranshu Padhi, AOR
                                          Mr.    Ashish Yadav, Adv.
                                          Mr.    Rakshit Jain, Adv.
                                          Mr.    Vishal Banshal, Adv.

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The Special Leave Petition is dismissed on the ground of delay.

(ASHWANI KUMAR) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2021.02.08 16:31:14 IST Reason: