Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in THE COAL GRADING BOARD ACT, 1925 (b)Export means the shipment of coal as cargo from a port in [Substituted by the Adaptation of Laws (No. 3) Order, 1956, for ?a Part A State or a Part C State][the territories to which this Act extends];
