Bombay High Court
Kerala Financial Corporation (Kfc) vs Bank Of Baroda And 2 Ors on 26 September, 2025
Digitally
24 WP.3373.2022.DOC
signed by
RUSHIKESH
RUSHIKESH VISHNU
VISHNU PATIL
PATIL Date:
2025.09.29
19:56:31
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3373 OF 2022
Kerala Financial Corporation (KFC) ...Petitioner
Versus
Bank of Baroda & Ors. ...Respondents
Mr. Nilesh Ghadge with Anagha Maniprasad i/b B. Gopalakrishnan,
for the Petitioner.
None for the Respondents.
CORAM: SUMAN SHYAM &
MANJUSHA DESHPANDE, JJ.
DATED: 26th SEPTEMBER 2025. PC:-
1. At the request of learned counsel for the Petitioner, stand over to 7th November 2025.
(MANJUSHA DESHPANDE, J.) (SUMAN SHYAM, J.) { Page 1 of 1 th 26 September 2025 Rushikesh ::: Uploaded on - 29/09/2025 ::: Downloaded on - 04/10/2025 00:04:48 :::