Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 149A(2)] [Section 149A] [Entire Act]

State of Karnataka - Subsection

Section 149A(2)(i) in Karnataka Municipal Corporations Act, 1976

(i)co-ordinated planning, projects formulation and implementation relating to urban transport and their integrated management;