Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113] [Entire Act] Union of India - Subsection Section 113(1) in The Oil Mines Regulations, 2017 (1)Every engine, motor, compressor, turbine and pump room, and every room in which highly flammable materials are stored shall be kept clean, and be provided with at least two exits.
