Bombay High Court
Adarsh Nagar Co-Operative Housing ... vs Firoz Usman Tinwwala, Partner Of M/S. ... on 4 September, 2018
Author: Prakash D. Naik
Bench: Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN CP NO. 64 OF 2017
In
CONT. PETITION STAMP NO. 2905 OF 2017
Smt. Durga Pradeep Kale And Ors ....Applicant
V/S
Firoz Usman Tinwwala, Partner Of M/s. Mayur ....Respondent
Builders And Developers And Anr WITH CIVIL APPLICATION IN CP NO. 60 OF 2017 In CONT. PETITION LODGING NO . 2905 OF 2017 Adarsh Nagar Co-operative Housing Society ....Applicant Limited. Thr. Its Secretary/president Mr. A. B. Shinde V/S Firoz Usman Tinwwala, Partner Of M/s. Mayur ....Respondent Builders And Developers And Anr Mr. Prabhu Bhosale i/by Mr. Vishwajeet Shreemantrao Kapse For Applicant Mr. Husen Shaikh for Res. No. 2 CORAM : PRAKASH D. NAIK, J DATE : 4th September, 2018 Page 1/2 ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 01:07:44 ::: P.C. :
At the request of learned advocate for the petitioners, Stand over to 25/09/2018.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 06/09/2018 ::: Downloaded on - 07/09/2018 01:07:44 :::