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[Cites 0, Cited by 0] [Section 62B(2)] [Section 62B] [Entire Act]

State of Jharkhand - Subsection

Section 62B(2)(b) in Bihar Factories Rules, 1950

(b)Notwithstanding the provisions in clause (a) any person who possesses a recognised degree in engineering or technology and has had experience of not less than 2 years, in a department of the Central or State Government which deals with the administration of the Factories Act, 1948, or