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Delhi High Court - Orders

Intercontinental Great Brands vs Parle Product Private Limited on 19 December, 2022

Author: C.Hari Shankar

Bench: C. Hari Shankar

                   $~7
                   *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +      CS(COMM) 64/2021
                          INTERCONTINENTAL GREAT BRANDS          ..... Plaintiff
                                       Through: Ms. Nancy Roy, Ms. Prakriti
                                       Varshney, Mr. Prashant and Ms. Nida
                                       Khanan, Advs.

                                             versus

                          PARLE PRODUCT PRIVATE LIMITED      ..... Defendant
                                      Through: Mr. Bikash Ghorai, Adv.

                          CORAM:
                          HON'BLE MR. JUSTICE C. HARI SHANKAR
                                             ORDER

% 19.12.2022

1. Both sides are directed to file suggested issues after exchanging copies with each other.

2. Re-notify on 24th January 2023 for framing of issues.

C.HARI SHANKAR, J DECEMBER 19, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:20.12.2022 14:42:03