Delhi High Court - Orders
Intercontinental Great Brands vs Parle Product Private Limited on 19 December, 2022
Author: C.Hari Shankar
Bench: C. Hari Shankar
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 64/2021
INTERCONTINENTAL GREAT BRANDS ..... Plaintiff
Through: Ms. Nancy Roy, Ms. Prakriti
Varshney, Mr. Prashant and Ms. Nida
Khanan, Advs.
versus
PARLE PRODUCT PRIVATE LIMITED ..... Defendant
Through: Mr. Bikash Ghorai, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 19.12.2022
1. Both sides are directed to file suggested issues after exchanging copies with each other.
2. Re-notify on 24th January 2023 for framing of issues.
C.HARI SHANKAR, J DECEMBER 19, 2022 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:20.12.2022 14:42:03