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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Goa - Subsection

Section 114(2)(b) in The Goa Rehabilitation Board Act, 2006

(b)all the powers and duties which may, by or under the provisions of this Act, be exercised and performed by or on behalf of the Board and the Chairman shall, as from the date of dissolution, be exercised and performed by the Government or such authority or person as it may appoint in this behalf;