Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Kerala - Subsection Section 64(8) in Kerala Cooperative Societies Act, 1969 (8)The procedure for payment of the fee [the procedure for payment of the fee or cost] [Inserted by Kerala Act No. 7 of 2010.] shall be such, as may be prescribed.
