Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Maharashtra - Subsection Section 3(1B) in The Maharashtra Motor Vehicles Tax Act, 1958 (1B)[* * * *] [Sub-section (1B) was deleted by Maharashtra 25 of 1990. Section 3(b).]
