(m)"neglected child" means a child who -(i)has no home, place of abode or visible means of subsistence, or its being willfully neglected by his parent or guardian;(ii)is under the care of parent or guardian who is a leper or by reason of criminal or drunken habits is unfit to have the care of such person;(iii)frequents the company of any reputed thief or prostitute;(iv)is lodging or residing in or frequenting a house used by a prostitute for the purposes of prostitution;(v)is found begging; or(vi)is being heavily overworked or ill treated by his employer;
