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[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

Central Provinces And Berar - Subsection

Section 2(11)(b) in C. P. and Berar General Clauses Act, 1914

(b)in any Madhya Pradesh Act passed before the commencement of the Part III of the said Act, mean any part of His Majesty's dominions exclusive of the British Islands and of British India;