Section 6 in Indian Wireless Telegraphy (Commercial Radio Operators Certificate of Proficiency and Licence to operate Global Maritime Distress and Safety System) Rules, 1997

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- A candidate for admission to an examination for the grant of certificates specified the Rule 3 shall pay fees in the following scale namely:

(i)For First Class Radio Electronic Certificate of proficiency and Licence or Second Class Radio Electronic Certificate of proficiency and Licence: -

(a) for Part-I	Rupees	1000/-
(b) for Part-11 and/or Part-III	Rupees	1000/-

For General Operator's Certificate of Proficiency and Licence or Restricted Operator's Certificate of Proficiency and Licence:

For Part-I and/or Part-II

Rupees

500/-

(Fee for an examination specified above is subject to revision by Central Government from time to time).

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