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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(iv) in Tamil Nadu Revision of Tariff Rates on Supply of Electrical Energy Act, 1978

(iv)In all contracts, for power supply at High Tension Tariff-I, the connected load under lighting and other non-industrial purposes including appliances but not for resale must not exceed the following prescribed limits:-