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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2) in M.P. Recognition of Secondary and Higher Secondary School Rules, 2017

(2)For the purpose of sanctioning a new stream or sanctioning of additional strength an existing stream, the inspection team shall assess the facilities available and the capacity of the Society/Trust for starting new course or making addition in number of students. The inspection team shall present its report within 7 days from the date of inspection.