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[Cites 0, Cited by 0] [Section 297] [Entire Act]

State of Odisha - Subsection

Section 297(a) in The Orissa Municipal Corporation Act, 2003

(a)to make a drain of such material, size and description laid at such level and according to such alignment and with such fall and outlet, as may appear to the Commissioner necessary emptying into such Corporation drain or place aforesaid :