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State of Gujarat - Section

Section 10 in Departmental Examination for the Class III Posts, (Editorial Wing) in the Commissionerate of Information, Rules, 2012

10.

A person who intends to appear at any examination under these rules shall send his application for admission as a candidate for such examination to the Board through the Commissioner of Information, Gujarat State in the form as specified in Appendix F, at least sixty days before the date of commencement of the examination. The Commissioner of Information shall scrutinise the application with regard to his eligibility for appearing at such examination on the strength of certificate given by the Head of Department/ Office and forward the same to the Board. If the applicant subsequently decides not to be appear in the examination, he shall give intimation thereof to the Board through the Commissioner of Information at least 30 days before the date of commencement of the examination. In the event of any person failing to appear at an examination after having enlisted his name as a candidate for appearing thereat but without intimating as aforesaid, he shall be deemed to have lost one chance to pass the examination:Provided that the State Government may condone the failure on the part of the person to give intimation as aforesaid and the consequences arising there from if it is satisfied that the person had failed to give intimation within time for reasons beyond his control.