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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)Use of unfair means in any manner by the candidates in the test and/or any attempt to disrupt the conduct of the test shall render such candidates liable for disqualification.