Section 15(7) in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974
(7)For removal of doubt it is hereby declared that nothing in sub-section (6) shall be construed to effect the right of any employee to claim compensation from the licensee under Section 25-FF of the Industrial Disputes Act, 1947 (No. 14 of 1947).
