Supreme Court - Daily Orders
Sheoram vs State Of Rajasthan on 26 September, 2016
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.26+53 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.7264/2016
(Arising out of impugned final judgment and order dated 08/06/2016
in SBCRL No. 409/1989 passed by the High Court of Rajasthan at
Jodhpur)
SHEORAM Petitioner(s)
VERSUS
STATE OF RAJASTHAN Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief)
WITH S.L.P.(Crl.) No.7408/2016
(With appln. (s) for exemption from filing O.T. and interim relief)
Date: 26/09/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Kumar Kartikay, Adv.
Ms. Neelu Sharma, Adv.
Mr. D.K. Devesh, Adv.
Ms. Himanshu Singh Dhillon, Adv.
Mr. Merusagar Samantaray, AOR
SLP(Crl.) 7408/16 Ms. Charu Mathur, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners. The special leave petitions are dismissed.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2016.09.26 16:48:08 IST Reason: (Chetan Kumar) (H.S. Parasher) Court Master Court Master