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Supreme Court - Daily Orders

Sheoram vs State Of Rajasthan on 26 September, 2016

Bench: Dipak Misra, Uday Umesh Lalit

     ITEM NO.26+53                          COURT NO.3                 SECTION II

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (Crl.) No.7264/2016

     (Arising out of impugned final judgment and order dated 08/06/2016
     in SBCRL No. 409/1989 passed by the High Court of Rajasthan at
     Jodhpur)


     SHEORAM                                                        Petitioner(s)

                                                VERSUS

     STATE OF RAJASTHAN                                             Respondent(s)

     (With appln. (s) for exemption from filing O.T. and interim relief)

     WITH S.L.P.(Crl.) No.7408/2016
     (With appln. (s) for exemption from filing O.T. and interim relief)


     Date: 26/09/2016 These petitions were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)            Mr.   Kumar Kartikay, Adv.
                                  Ms.   Neelu Sharma, Adv.
                                  Mr.   D.K. Devesh, Adv.
                                  Ms.   Himanshu Singh Dhillon, Adv.
                                  Mr.   Merusagar Samantaray, AOR

     SLP(Crl.) 7408/16            Ms. Charu Mathur, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard learned counsel for the petitioners. The special leave petitions are dismissed.


Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2016.09.26
16:48:08 IST
Reason:
                          (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master