Delhi High Court - Orders
Chintels India Pvt Ltd vs Bhayana Builders Pvt Ltd on 9 December, 2024
Author: Rekha Palli
Bench: Rekha Palli
$~6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 272/2024, CM APPL. 68381/2024-Addl.doc.
CM APPL. 68382/2024-Delay 784 days
CHINTELS INDIA PVT LTD .....Appellant
Through: Mr. Rajshekhar Rao, Sr. Adv. with
Mr. Harshavardhan Kotla, Ms.
Vishakha Gupta and Ms. Rishbha
Arora, Advs.
versus
BHAYANA BUILDERS PVT LTD .....Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 09.12.2024
1. Upon the appellant taking steps, issue notice to the respondent through all permissible modes, returnable on 27.01.2025.
2. Replies, if any, to the applications be filed within four weeks. Rejoinder(s) thereto, if any, be filed before the next date.
3. List on 27.01.2025 along with FAO(OS)(COMM) 98/2023.
REKHA PALLI, J SAURABH BANERJEE, J DECEMBER 9, 2024/bh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/12/2024 at 22:18:50