Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Section 40A] [Entire Act] Union of India - Subsection Section 40A(12) in The Income Tax Act, 1961 (12)[* * *] [ Sub-Section (12) omitted by Act 18 of 1992, Section 17 (w.e.f. 1.4.1993).] [ Inserted by Act 21 of 1984, Section 10 (w.r.e.f. 1.4.1980).]
