Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(7)] [Section 76] [Entire Act] Union of India - Subsection Section 76(7)(a) in The Standards Of Weights And Measures Act, 1976 (a)carry out such researches in legal metrology and other allied branches of knowledge as may be entrusted to it by the Central Government, and