Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Karnataka - Subsection Section 15(2) in Sri Sathya Sai University for Human Excellence Act, 2018 (2)The founder trustee of the Sponsoring Body shall be the first Chancellor, who shall hold for life or till he demits office.
