Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 453] [Article 166] [Constitution] Constitution Subarticle Article 166(1) in Constitution of India (1)All executive action of the Government of a State shall be expressed to be taken in the name of the Governor.