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Union of India - Section

Section 11 in The Mumbai Port Trust (Pension Fund) Regulations, 2004

11. Payment of Pension and Pensionary benefits : On behalf of the Board the Trustees shall provide for the payment of Pension and Pensionary benefits on termination of service or death or retirement of the employees or otherwise as provided in the Rules of the Fund. It is expressly provided that all benefits granted by the Funds shall be payable only in India.